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Content wise
 
Chapter No.  Chapter Heading
Chapter IPRELIMINARY
Chapter IIBASIS OF CHARGE
Chapter IIIINCOMES WHICH DO NOT FORM PART OF TOTAL INCOME
Chapter IVCOMPUTATION OF TOTAL INCOME
Chapter IXDOUBLE TAXATION RELIEF
Chapter VINCOME OF OTHER PERSONS, INCLUDED IN ASSESSEE’S TOTAL INCOME
Chapter VIAGGREGATION OF INCOME AND SET OFF OR CARRY FORWARD OF LOSS
Chapter VIADEDUCTIONS TO BE MADE IN COMPUTING TOTAL INCOME
Chapter VIBRESTRICTION ON CERTAIN DEDUCTIONS IN THE CASE OF COMPANIES
Chapter VIIINCOMES FORMING PART OF TOTAL INCOME ON WHICH NO INCOME-TAX IS PAYABLE
Chapter VIIIREBATES AND RELIEFS
Chapter XSPECIAL PROVISIONS RELATING TO AVOIDANCE OF TAX
Chapter XIADDITIONAL INCOME-TAX ON UNDISTRIBUTED PROFITS
Chapter XIIDETERMINATION OF TAX IN CERTAIN SPECIAL CASES
Chapter XIIASPECIAL PROVISIONS RELATING TO CERTAIN INCOMES OF NON-RESIDENTS
Chapter XIIBSPECIAL PROVISIONS RELATING TO CERTAIN COMPANIES
Chapter XIICSPECIAL PROVISIONS RELATING TO RETAIL TRADE, ETC.
Chapter XIIDSPECIAL PROVISIONS RELATING TO TAX ON DISTRIBUTED PROFITS OF DOMESTIC COMPANIES
Chapter XIIESPECIAL PROVISIONS RELATING TO TAX ON DISTRIBUTED INCOME
Chapter XIIFSPECIAL PROVISIONS RELATING TO TAX ON INCOME RECEIVED FROM VENTURE CAPITAL COMPANIES AND VENTURE CAP
Chapter XIIGSPECIAL PROVISIONS RELATING TO INCOME OF SHIPPING COMPANIES
Chapter XIIHINCOME-TAX ON FRINGE BENEFITS
Chapter XIIIINCOME-TAX AUTHORITIES
Chapter XIVPROCEDURE FOR ASSESSMENT
Chapter XIVASPECIAL PROVISION FOR AVOIDING REPETITIVE APPEALS
Chapter XIVBSPECIAL PROCEDURE FOR ASSESSMENT OF SEARCH CASES
Chapter XIXREFUNDS
Chapter XIXASETTLEMENT OF CASES
Chapter XIXBADVANCE RULINGS
Chapter XVLIABILITY IN SPECIAL CASES
Chapter XVISPECIAL PROVISIONS APPLICABLE TO FIRMS
Chapter XVIICOLLECTION AND RECOVERY OF TAX
Chapter XVIIIRELIEF RESPECTING TAX ON DIVIDENDS IN CERTAIN CASES
Chapter XXAPPEALS AND REVISION
Chapter XXAACQUISITION OF IMMOVABLE PROPERTIES IN CERTAIN CASES OF TRANSFER TO COUNTERACT EVASION OF TAX
Chapter XXBREQUIREMENT AS TO MODE OF ACCEPTANCE, PAYMENT OR REPAYMENT IN CERTAIN CASES TO COUNTERACT EVASION OF
Chapter XXCPURCHASE BY CENTRAL GOVERNMENT OF IMMOVABLE PROPERTIES IN CERTAIN CASES OF TRANSFER
Chapter XXIPENALTIES IMPOSABLE
Chapter XXIIOFFENCES AND PROSECUTIONS
Chapter XXIIAANNUITY DEPOSITS
Chapter XXIIBTAX CREDIT CERTIFICATES
Chapter XXIIIMISCELLANEOUS
SCHEDULESSCHEDULES
APPENDIXAPPENDIX
     
 
 
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